Gujarat High Court
Chandulal Parmanand Pithadiya vs Gujarat Electricity Board on 16 July, 2004
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 11648 of 2001
--------------------------------------------------------------
CHANDULAL PARMANAND PITHADIYA
Versus
GUJARAT ELECTRICITY BOARD
--------------------------------------------------------------
Appearance:
1. Special Civil Application No. 11648 of 2001
MR UDAY R BHATT for Petitioner No. 1
MR MD PANDYA for Respondent No. 1
.......... for Respondent No. 2
--------------------------------------------------------------
CORAM : HON'BLE MISS JUSTICE R.M.DOSHIT
Date of Order: 16/07/2004
ORAL ORDER
RULE.
Dt: 16-7-2004 ( Ms. R.M. Doshit, J ) /vgn HC-NIC Page 1 of 1 Created On Wed Mar 09 01:49:15 IST 2016