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[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

State of Punjab - Subsection

Section 181(2)(h) in The Punjab Panchayati Raj Act, 1994

(h)advise the State Government on matters concerning the implementation of any statutory or executive order specially referred by the State Government to the Zila Parishad.