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[Cites 0, Cited by 0] [Section 527] [Entire Act]

State of Jharkhand - Subsection

Section 527(1) in Jharkhand Municipal Act, 2011

(1)Any police officer may arrest any person who commits, in his view, any offence under this Act or the rules or the regulations made thereunder, provided that such person declines to give, on demand, his name and address or gives a name or address which the police officer has reason to believe to be false.