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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)For each person accommodated in the room a second drawer having a capacity of at least 0.056 cubic meters shall be provided in addition to the drawer referred to in clause (a) of sub-rule (1).