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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(l) in Rajasthan Voluntary Rural Education Service Rules, 2010

(l)"recognized institution" means a Non-Government Aided Educational Institution affiliated to any University or recognized by the Board, Director or Education or any officer authorized by the State Government or the Director of Education in this behalf;