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[Cites 0, Cited by 0] [Section 7B(1)] [Section 7B] [Entire Act]

State of Punjab - Subsection

Section 7B(1)(b) in The Central Sales Tax (Punjab) Rules, 1957

(b)If the Assessing Authority has ordered the deposit of the amount of security in the Post Office, the dealer shall deposit the amount in the Post Office, the amount being pledged to the Assessing Authority concerned, and deposit the Post Office Savings Bank Pass Book with him.