Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 50] [Entire Act] State of Maharashtra - Section Section 73FF in The Maharashtra Co-Operative Societies Act, 1960 73FF. Disqualification for membership of committee. Note: This section is re-numbered as section 73CA by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 36, w.e.f. 14-2-2013.
