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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(3)(vi) in Bombay Metropolitan Region Development Authority Act, 1974

(vi), (vii) and (viii) three Councillors of the Municipal Corporation of [Brihan Mumbai] elected by the Corporation, the election being held by ballot according to the System of proportional representation by means of the single transferable vote;