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State of Telangana - Section

Section 1 in Telangana Infectious Diseases Act, 1950

1. Short title, extent and commencement.

(a)This Act may be called [the Telangana Infectious Diseases Act, 1950] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.].
(b)It extends to the whole of the State of Telangana.
(c)It shall come into force from the date of its publication in the [Official Gazette] [Substituted for 'Jarida' by the A.P. Adaptation of Laws Order (A.P.A.O.), 1957.].