Patna High Court - Orders
Sindheshwar Saran vs Chandeshwar Saran & Ors on 9 January, 2018
Author: Sanjay Kumar
Bench: Sanjay Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.25318 of 2013
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1. Sindheshwar Saran Son Of Late Kameshwar Prasad Resident Of Village-
Maksudan Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
.... .... Petitioner/s
Versus
1. Chandeshwar Saran Son Of Late Kameshwar Prasad Resident Of
Village- Maksudan Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali, Presently Resides At C-135, B-Block Pardeshi Para, P.S.- Sonari
Jamshedpur, District- Eash Singhbhoomi, Jharkhand
2. Geetanjali Saran Wife Of Late Awadheshwar Saran Resident Of Village-
Maksudan Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
3. Malti Verma Wife Of Late Sadanand Verma Resident Of Verma Sadan,
Beside Of House Of Janaki Ballabh Shastri, Mohalla- Near Temple Of
Chaturbuj Esthan, P.O.- Ramna, District- Muzaffarpur
4. Smt. Amarawati Sahay Wife Of Vipin Bihari Sahay Resident Of Village-
Rajkhan, P.O.- Thana Garaol, District- Vaishali
5. Usha Srivastava Wife Of Mahesh Prasad Resident Of Village + Post-
Sheetal Bhakurhar, P.S.- Sarai, District- Vaishali
6. Kanti Paswan Son Of Ram Babu Paswan Resident Of Village + Post-
Manikpur Pakari, P.S.- Lalganj, District- Vaishali
7. Mahadeo Sahani Son Of Dhodha Sahani Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
8. Smt. Saroj Devi Wife Of Vinod Kumar Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
9. Anju Devi Wife Of Pramod K umar Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
10. Kishori Devi Wife Of Rajeshwar Rai Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
11. Jaglal Rai Son Of Bhageran Rai Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
12. Dinesh Mahto Son Of Late Sahdeo Mahto Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
13. Ramnath Paswan Son Of Ramchandra Paswan Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
14. Sinhasan Devi Son Of Inardeo Sahani Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
15. Siya Devi Wife Of Janak Kishore Rai Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
16. Lakhan Sahani Son Of Kripali Sahni Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
17. Pavitra Sahani Son Of Mithun Sahani Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
18. Bhagwan Sahani Son Of Late Vishun Sahani Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Patna High Court CWJC No.25318 of 2013 (2) dt.09-01-2018
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Vaishali
19. Ganesh Kumar Son Of Late Lalan Prasad Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
20. Ram Pukar Verma Son Of Late Satishchandra Verma Resident Of
Village- Mahikhandak, Near Nagarpalika, P.S.- Biharsharif, District-
Nalanda
21. Shanti Devi Wife Of Asharfi Sah Village- Madhusudan Pakari, Post-
Manikpur Pakari, P.S.- Lalganj, District- Vaishali
22. Surendra Pd. Sinha Son Of Late Brijlal Prasad Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
23. Kira Sahani Son Of Buddhu Sahani Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
24. Ramyash Sahani Son Of Lakhan Sahani Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
25. Marachu Sahani Son Of Keshwar Sahani Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
26. Rammithun Sahani Son Of Jugeshwar Sahni Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
27. Pramod Sahani Son Of Fudeni Sahani Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
28. Deonath Pd. Son Of Lakhan Sah Resident Of Village- Madhusudan
Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
29. Premsagar Mahto Son Of Late Raja Mahto Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
30. Krishana Devi Wife Of Gaurishankar Chaudhary Resident Of Village-
Etwarpur Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
31. Manju Devi Wife Of Dharamnath Chaudhary Resident Of Village-
Etwarpur Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
32. Madhu Devi Wife Of Raghunath Choudhary Resident Of Village-
Etwarpur Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
33. Ramdayal Sah Son Of Late Raghu Sah Resident Of Village- Etwarpur
Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
34. Shivdulari Devi Wife Of Lakshman Bhagat Resident Of Village-
Etwarpur Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
35. Anup Kumar Bhagat Son Of Jagannath Bhagat Resident Of Village-
Etwarpur Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
36. Sundarpati Devi Wife Of Ashok Mahto Resident Of Village- Etwarpur
Pakari, P.O.- Manikpur Pakari, P.S.- Lalganj, District- Vaishali
37. Vijaya Devi Wife Of Sukhsagar Mahto Resident Of Village-
Madhusudan Pakari, Post- Manikpur Pakari, P.S.- Lalganj, District-
Vaishali
.... .... Respondent/s
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Appearance :
Patna High Court CWJC No.25318 of 2013 (2) dt.09-01-2018
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For the Petitioner/s : Mr. Rajeev Ranjan
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SANJAY KUMAR
ORAL ORDER
2 09-01-2018Learned counsel for the petitioners seeks permission to withdraw this application as having become infructous.
Permission is accorded. This writ application is, accordingly, dismissed as withdrawn.
(Sanjay Kumar, J) AnilKrSinha/-
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