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Union of India - Section

Section 1 in The Hire-Purchase (Repeal) Act, 2005

1. Short title

.This Act may be called The Hire-Purchase (Repeal) Act, 2005 .
Recieved the assent of the President on 23-6-2005, published in the Gazette of India, Ext., Pt.II, S.1, dated 23-6-2005, p.1, S1.No.28.