Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(k) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(k)"Irrigation Officer" mean such officer of irrigation department of the Government as may be duly authorised by the Government to deal with any matter mentioned in the terms or conditions of a grant;