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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(2)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in that entry;