Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 5 in Registration (Andhra Pradesh Second Amendment) Act, 1999

5. Amendment of Section 61.

- In Section 61 of the principal Act, after subsection (1), the following proviso shall be added, namely:-"Provided that the copying of the items referred to above may be done using electronic devices like scanner".