Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(4) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(4)All questions relating to the number, designations, pay and allowances,recruitment, promotions, leave, provident fund and other conditions of service of theofficers and servants appointed under sub- section (3) shall be governed by rules madeby the State Government.