Gauhati High Court
Loknath Das And Anr vs Asom Anusuchit Jati Parishad And 33 Ors on 17 December, 2018
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/7
GAHC010235022018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP 168/2018
1:LOKNATH DAS AND ANR.
S/O. LT. BETHA RAM DAS, R/O. WARD NO. 2, MANGALDAI TOWN,
BEGAMUKH, P.O. AND P.S. MANGALDAI, DIST. DARRANG, ASSAM-784529,
PRESIDENT, DARRANG ZILLA ANUSUCHIT JATI PARISHAD.
2: GOKUL BARUAH
S/O. LT. RAMA BARUAH
R/O. WARD NO. 7
MANGALDAI TOWN
TENGABARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529
SECRETARY
DARRANG ZILLA ANUSUCHIT JATI PARISHAD
VERSUS
1:ASOM ANUSUCHIT JATI PARISHAD AND 33 ORS.
DR. B.R. AMBEDKAR BHAWAN, M.C. ROAD, UZAN BAZAR,
PADUMPUKHURI, GUWAHATI-781001, P.O. UZAN BAZAR, P.S. LATASIL,
DIST. KAMRUP (M), ASSAM.
2:NITYANANDA PHUKAN
GENERAL SECRETARY
ASOM ANUSUCHIT JATI PARISHAD
DR. B.R. AMBEDKAR BHAWAN
M.C. ROAD
UZAN BAZAR
PADUMPUKHURI
GHY.-781001
P.O. UZAN BAZAR
P.S. LATASIL
Page No.# 2/7
DIST. KAMRUP (M)
ASSAM.
3:PINKUMANI DAS
PRESIDENT DARRANG ZILLA
ASOM ANUSUCHIT JATI PARISHAD
S/O. LT. PIYARI DAS
R/O. KONWARPARA
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
4:BIRENDRA KUMAR DAS
SECRETARY
DARRANG ZILLA
ASOM ANUSUCHIT JATI PARISHAD
S/O. LT. THAGO RAM DAS
R/O. VILL. KAMEIPARA
P.O. JALJALI
P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
5:MANDHAB DAS
VICE PRESIDENT
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
VILL. HUSSAIN CHUBURI
P.O. SANTIPUKHURI
P.S. SIPAJHAR
DIST. DARRANG
ASSAM-784144.
6:HEM CHANDRA SAHARIA
VICE PRESIDENT
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
VILL. NIZ DAHI
BANIAPARA
P.O. DIGHIRPAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM-784144.
7:RENU BORA
ASSTT. SECRETARY
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
VILL. SAIKIAPARA
P.O. MENAPARA
P.S. MANGALDAI
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DIST. DARRANG
ASSAM-784529
8:KAMAL DAS
ASSTT. SECRETARY
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
VILL. NO. 2
GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
9:JOGESWAR BANIA
ORGANIZING SECRETARY
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
VILL. NIZ DAHI
BANIAPARA
P.O. DIGHIRPAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM-784144.
10:TIKENDRA DAS
ORGANIZING SECRETARY
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
VILL. THALTHALI
P.O. KOPATI
P.S. DALGAON
DIST. DARRANG
ASSAM-784113.
11:MANINDRA DAS
ORGANIZING SECRETARY
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
VILL. MEDA HIRAPARA
P.O. PATHORIGHAT
P.S. SIPAJHAR
DIST. DARRANG
ASSAM-784144.
12:SAPNALI BORA
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
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13:CHENIRAM DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
14:PRANAB BHUYAN
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
15:DWIZEN DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
16:KHARGESWAR BANIA
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
17:MANIKA DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
18:KABITA BANIA
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
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19:DIPALI BANIA
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
20:GOPAL MANDAL
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
21:TUTU HAZARIKA
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
22:PURNIMA DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
23:UTTAM DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
24:MRIDUL DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
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25:PRAFULLA DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
26:BUBUL DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
27:SUBODH NANDI
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
28:SUBASH DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
29:RAJEN DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
30:MADHAB DAS
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
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31:DIPTI RANI SARKAR
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
32:BISWANATH HAZARIKA
EXECUTIVE MEMBER
DARRANG ZILLA ASOM ANUSUCHIT JATI PARISHAD
R/O. GERIMARI
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM-784529.
33:THE SECRETARY TO THE GOVT. OF ASSAM
WPT AND BC DEPTT.
DISPUR
GUWAHATI-781006.
34:THE DEPUTY COMMISSIONER
DARRANG DISTRICT
MANGALDAI
PIN-784125
Advocate for the Petitioner : MR. T ISLAM
Advocate for the Respondent :
:: BEFORE ::
HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA
-O R D E R-
17.12.2018 Heard Mr. T Islam, learned counsel for the petitioner and Mr. DK Das, learned counsel for the opposite parties leaving aside the respondent nos. 15, 17, 21, 23, 26, 29 & 30.
Await service report on the rest of the respondents. List this matter for orders on 25.01.2019. Interim order passed earlier shall continue till the next date.
JUDGE Comparing Assistant