Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(3) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992 (3)The Polling Agent may also work as Counting Agent as per the authority if given by the candidate in Form IV.
