Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Telecom Regulatory Authority Of India - Section

Section 34 in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999

34. Revenue sharing arrangements relevant to cellular mobile will change with implementation of calling party pays tariff regime. Implementation of access/carriage charge regime will also imply a change in such a regime.

E. Certain Other Features