Section 2(1)(m) in The U.P. Electricity Regulatory Commission (Promotion of Green Energy Through Renewable Purchase Obligation) Regulations, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(m)"Open access consumer" means the consumer availing open access under sub-section (2) of Section 42 of the Act;

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