Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 21] [Entire Act] Union of India - Subsection Section 21(d) in THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021 (d)the clinics shall make commissioning couple or woman, aware of the rights of a child born through the use of assisted reproductive technology;
