Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan Financial Corporation General Regulations, 2002 3. Shares Movable Property. (a)The Equity Shares of the corporation will be for the face value of Rs. 100 each.(b)The shares of the corporation shall be movable property.
