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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Odisha - Subsection

Section 8A(3) in The Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980

(3)The Welfare Extension Officers shall be responsible for arranging issuance of caste certificates by the Competent Authorities in favour of the students who have got admission and related facilities up to Class-VII on the recommendation as per provision of Sub-rule (1) before they pass out from Class VII.)