Himachal Pradesh High Court
Himanshu Prashar vs Pnb & Others on 5 May, 2022
Bench: Sabina, Satyen Vaidya
Himanshu Prashar vs PNB & others .
CWP No.2719 of 2022 05.05.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Rajat Awasthy, Advocate, for the petitioner.
Mr. Sanjay Dalmia, Advocate, for respondent No.1.
Mr. Ashwani Sharma, Additional Advocate General, for respondents No.2 to 4/State.
Notice.
Mr. Sanjay Dalmia, Advocate Mr. Ashwani Sharma, learned Additional Advocate General, r and accept notice on behalf of respondent No.1 and respondents No.2 to 4, respectively and seek time to file reply.
Let notice be issued to respondent No.5 for 30th August, 2022, on taking steps within a week.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 05, 2022 (VH/PK) ::: Downloaded on - 05/05/2022 20:07:50 :::CIS