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[Cites 0, Cited by 0] [Section 214(3)] [Section 214] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 214(3)(e) in Arunachal Pradesh Municipal Act, 2007

(e)the suspension or cancellation of such licence, in case of contravention of any such regulations by any such plumber, and prosecution thereof under this Act.