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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(10) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(10)The institution shall see that the number of pupils on roll and their average attendance or the number of persons deriving benefit from it, does not fall below the standard or number mentioned below:-
Section Class Average of student on roll Average attendance
Lower Primary School I to III 45 75%
Pry. Section I to V 75 75%
Middle Section VI to VIII 45 75%
Secondary School IX to X 40 75%
Higher Secondary School IX to XI 45 75%
Hostels   25 75%
Sanskrit institutions - - -
Institutions upto Praveshika - 12 75%
Madhyama - 6 75%
Shastri & Acharya - 2 75%
Note. - Provided that the average minimum enrolment in girls institutions shall be atleast 75% of the enrolment in boys institutions mentioned above. The average attendance in girls institutions shall not be less than 60%.