Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42A(1)] [Section 42A] [Entire Act]

State of Maharashtra - Subsection

Section 42A(1)(b) in Maharashtra Industrial Development Act, 1961

(b)the number of plots allotted to the plot holders and the number of plots still in possession of the Corporation;