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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tripura - Subsection

Section 15(3) in The Tripura Courts Stenographers' Service Rules, 1983

(3)The period of probation specified in sub-rules (1) and (2) may, on the recommendation of the Departmental Promotion Committee, be extended by the appointing authority in any case.