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[Cites 0, Cited by 0] [Section 165(4)] [Section 165] [Entire Act]

State of Madhya Pradesh - Subsection

Section 165(4)(b) in The M.P. Land Revenue Code, 1959

(b)[***] [Omitted by M.P. Act No. 25 of 1964 (w.e.f. 23-4-1964).]