Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(2)(b) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(b)it has obtained in-principle approval for listing of its debt securities on the recognized stock exchanges where the application for listing has been made;