Allahabad High Court
Board Of Directors Ewing Christian ... vs Dr. R.W. Nathan Pili Kothi And Others on 31 January, 2020
Author: Pankaj Bhatia
Bench: Pankaj Bhatia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 288 of 2008 Petitioner :- Board Of Directors Ewing Christian College Society Respondent :- Dr. R.W. Nathan Pili Kothi And Others Counsel for Petitioner :- Shailendra Counsel for Respondent :- S.C.,K.C. Shukla,Smt. Rama Goel Hon'ble Pankaj Bhatia,J.
No one appears on behalf of the petitioners even in the revised call.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 31.1.2020 Hasnain