Kerala High Court
Ramya Moosad vs Ajay Vishwam on 23 September, 2021
Author: V.G.Arun
Bench: V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 23RD DAY OF SEPTEMBER 2021 / 1ST ASWINA, 1943
TR.P(C) NO. 12 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP(G&W) 1125/2020 OF FAMILY COURT,
KOTTAYAM
PETITIONER/S:
RAMYA MOOSAD
AGED 33 YEARS
D/O. RAMACHANDRAN MOOSAD, RESIDING AT REVATHI, OTTOOR
PARAMBA, P.O. MIE, KUNNAMANGALAM, KOZHIKODE 673 571.
BY ADVS.
V.V.SURENDRAN
SRI.P.A.HARISH
SMT.DONA PAUL
RESPONDENT/S:
AJAY VISHWAM,
AGED 36 YEARS
S/O. LATE VISHWAM, RESIDING AT AMRUTHANJALI, P.O.
NJEEZHOOR, KOTTAYAM 686 612.
BY ADV SRI.P.C.HARIDAS
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
TR.P(C) NO. 12 OF 2021
2
O R D E R
It is reported that the spouses have settled the dispute and have decided to reside together. In view of this welcome development, the Transfer Petition is closed.
Sd/-
V.G.ARUN JUDGE RK TR.P(C) NO. 12 OF 2021 3 APPENDIX OF TR.P(C) 12/2021 PETITIONER ANNEXURE ANNEXURE A1 TRUE COPY OF THE PETITION NUMBERED AS O.P. (HMA) 876/2020 ON THE FILE OF THE FAMILY COURT ETTUMANOOR.
ANNEXURE A2 TRUE COPY OF THE PETITION NUMBERED AS OP (G & W) 1125/2020 ON THE FILE OF THE FAMILY COURT ETTUMANOOR.
ANNEXURE A3 TRUE COPY OF AFFIDAVIT AND PETITION SEEKING TEMPORARY INJUNCTION.
RESPONDENT ANNEXURE ANNEXURE R1A TRUE COPY OF THE FIR NO.677/2020 OF KADUTHURUTHY POLICE STATION DATED 25.06.2020 ANNEXURE R1B TRUE COPY OF THE FIR NO.678/2020 OF KADUTHURUTHY POLICE STATION DATED 25.06.2020 ANNEXURE R1C TRUE COPY OF THE ORDER DATED 22.12.2020 IN I.A.No.1/2020 IN O.P NO.1125/2020 OF THE FAMILY COURT, KOTTAYAM DISTRICT, ETTUMANOOR