Section 4(1)(a) in The Provident Funds Act, 1925

[Cites 0, Cited by 7] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(a) in The Provident Funds Act, 1925

(a)if the sum or balance, or any part thereof, vests in a dependant under the provisions of section 3, pay the same to the dependant or to such person as may be authorised by law to receive payment on his behalf; or

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Union of India - Subsection

Section 4(1)(a) in The Provident Funds Act, 1925