Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 1 April, 2024
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 944/2023, I.A. 26144/2023 & I.A. 3878/2024
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Chander M. Lall, Sr. Advocate
alongwith Mr. Ankur Sangal, Ms.
Pragya Mishra and Mr. Shaurya
Pandey, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
..... Defendants
Through: Mr. Rajeev Nayyar, Sr. Advocate
alongwith Mr. Dayan Krishnan, Sr.
Advocate, Mr. Dheeraj Nair, Mr.
Manish Jha, Mr. Angad Baxi, Mr.
Deepak, Mr. Aadhar, Mr. Sohrab Seth,
Mr. Sreedhar and Mr. Sukrit Seth,
Advocates.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 01.04.2024
1. Renotify on 19th July, 2024.
2. Order be uploaded on the website of this Court.
ANISH DAYAL, J APRIL 1, 2024/kct This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2024 at 00:54:25