Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 33 in Tamil Nadu Labour Welfare Board Service Regulations, 1989

33. Appeals.

- Every employee of the Board shall be entitled to appeal as hereinafter provided against an order passed by an authority imposing upon him any of the penalties specified in regulation 26.