Supreme Court - Daily Orders
Arvind Kumar Newar And Ors Etc vs Harsh Vardhan Lodha And Ors Etc on 9 February, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.60 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
23489-23491/2014
(Arising out of impugned final judgment and order dated 12/06/2014
in GAN No. 531/2014, GAN No. 532/2014, GAN No. 533/2014 in APOT
No. 508/2010, APOT No. 550/2010 and APOT No. 551/2010 passed by
the High Court Of Calcutta)
ARVIND KUMAR NEWAR AND ORS ETC Petitioner(s)
VERSUS
HARSH VARDHAN LODHA AND ORS ETC Respondent(s)
(with appln. (s) for deletion of the name of respondent and
impleadment and permission to file addl. documents and to file
lengthy list of dates and interim relief and office report)
Date : 09/02/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Sanjeev Sen, Sr. Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Abhishar Bairagi, Adv.
For M/s. Khaitan & Co., Advs.
For Respondent(s) Ms. Sangeeta Mandal, Adv.
Ms. Mamta Tiwari, Adv.
For M/s Fox Mandal & Co., Advs.
Ms. Pallavi Langar, Adv.
Mr. Sumit Goel, Adv.
Mr. Arjun G. Adv.
Ms. Sanjana Ramachandran, Adv.
Mr. Shashank Bhansali, Adv.
For M/s. Parekh & Co., Advs.
UPON hearing the counsel the Court made the following
O R D E R
Not to be listed before a Bench of which one of us (Hon. Signature Not Verified Digitally signed by Ramana Venkata Ganti Pinaki Chandra Ghose, J.) is a Member.
Date: 2015.02.12 18:30:42 IST Reason: (R.NATARAJAN) (SNEH LATA SHARMA) Court Master Court Master