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[Cites 0, Cited by 0] [Section 13A(8)] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(8)(d) in The Indian Medicine Central Council (Amendment) Act, 2002

(d)whether adequate hospital facilities, having regard to the number of students likely to attend such medical institution or course of study or training or the increased admission capacity have been provided or would be provided within the time- limit s ecified in the scheme;