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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(i) in General Statutes of the Dr. M.G.R. Medical University

(i)Amendments to a motion for a change in the order of business as stated in the agenda paper, substituting an order of business as ¦stated in the agenda paper, substituting an order different from that in the motion (37-ii).