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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(b) in The Rajasthan Municipal (Subordinate and Ministerial Service) (Revised Pay Scales) Rules, 1971

(b)If there is no stage or stages as indicated in clause (a) above, the pay shall be fixed at a stage to which the addition of revised dearness allowance, if any, results in minimum increase in present emoluments :