Section 14(1) in The Western Orissa Development Council Act, 2000
(1)For the purpose of effectively discharging power and functions devolving upon them under this Act, the Council shall have the following expert Committees, constituted in the prescribed manner, namely :(i)the Finance Committee;(ii)the Administrative Committee; [* * *] [Omitted vide Notification No. 10942 dated 19.7.2001 O.G.E.No. 1355 dated 19.7.2001.](iii)[The Works Committee; and [Substituted vide Notification No. 10942 dated 19.7.2001 O.G.E.No. 1355 dated 19.7.2001.](iv)the Education Committee.]
