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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xviii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xviii)to prescribe the powers and duties of the officers of the University other than the Vice-Chancellor in addition to powers conferred on such officers by the Act;