Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] Union of India - Subsection Section 9(1)(i) in The Shipping Development Fund Committee (Abolition) Act, 1986 (i)sell such ship or other assets by public auction notwithstanding anything to the contrary contained in section 51 of the Act;