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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(26) in The United Provinces Private Forests Act, 1948

(26)words and expressions used in this Act and defined in the Indian Forest Act, 1927 (XVI of 1927), and not defined in this Act have the meanings respectively assigned to them in the Indian Forest Act, 1927.