Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 5 in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018 5. Property held benami liable to confiscation. - Any property, which is subject matter of benami transaction, shall be liable to be confiscated by the Government.
