Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act] Union of India - Subsection Section 8(4)(c) in The Representation of the People Act, 1951 (c)“essential commodity” has the meaning assigned to it in the Essential Commodities Act, 1955 (10 of 1955);