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State of Gujarat - Section

Section 28 in Gujarat Irrigation and Drainage Act, 2013

28. Diminution in market value to be considered in fixing compensation.

- In determining the amount of compensation under section 27, regard shall be had to the diminution in the market-value, at the time of awarding compensation, of the property in respect of which compensation is claimed. Where such market-value is not ascertainable, the amount shall be reckoned at twelve times the amount of the diminution of the annual net profits of such property.