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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2)(n) in The Goa Excise Duty Act, 1964

(n)fixing the days and hours during which any licensed premises may or may not be kept open, and regulating the closure of such premises on special occasions;