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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8)(c) in University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009.

(c)The Commission shall include a specific condition in the Utilization Certificate, in respect of any financial assistance or grants-in-aid to any institution under any of the general or special schemes of the Commission, that the institution has complied with the anti-ragging measures.