Supreme Court - Daily Orders
Commissioner Of Income Tax vs The Bank Of Tokyo Mitsubishi Ufj Ltd. on 6 December, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna
ITEM NO.40 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33021/2017
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
THE BANK OF TOKYO MITSUBISHI UFJ LTD. Respondent(s)
(ONLY I.A. NO. 129470/2019 IN SLP(C) NO. 5816/2019, I.A. NO.
129475/2019 IN SLP(C) NO. 28445/2018 AND I.A. NO. 129482/2019 IN
SLP(C) NO. 32931/2018 TO BE LISTED BEFORE THE HON'BLE JUDGE IN
CHAMBERS )
WITH
SLP(C) No. 28445/2018 (XIV)
( FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA 129475/2019
IA No. 129475/2019 - ADDITION / DELETION / MODIFICATION PARTIES)
SLP(C) No. 5816/2019 (XIV)
(FOR
FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA 129470/2019
IA No. 129470/2019 - ADDITION / DELETION / MODIFICATION PARTIES)
SLP(C) No. 32931/2018 (XIV)
IA No. 129482/2019 - ADDITION / DELETION / MODIFICATION PARTIES)
Date : 06-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
[IN CHAMBER]
For Petitioner(s)
Mrs. Anil Katiyar, AOR
Mr. Apoorv, Adv
U. Bhattacharjee, Adv
Ms. Gargi Khanna, Adv
For Respondent(s)
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by MADHU BALA Date: 2019.12.10 12:24:01 IST Reason: Application for change of name of the respondent is allowed.
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Four weeks' time is granted to do change the name of respondent.
(MANASWINI DEVI SHARMA) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT BRANCH OFFICER