Gujarat High Court
Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 7 August, 2020
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/IAAP/34/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 34 of 2020
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HARDY EXPLORATION AND PRODUCTION (INDIA) INC.
Versus
HINDUSTAN OIL EXPLORATION COMPANY LIMITED
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Appearance:
MR.MIHIR THAKORE, LD. SENIOR COUNSEL for MANAN K PANERI,
ADVOCATE (7959) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 07/08/2020
ORAL ORDER
1. Heard Mr.Mihir Thakore learned Senior Counsel appearing for Mr.Manan Paneri learned advocate for the petitioner.
2. Issue NOTICE to the respondent returnable on 11.09.2020. In the meantime, there shall be ad-interim relief in terms of para 25D. Registry to communicate the order through E-mail.
(BIREN VAISHNAV, J) ANKIT SHAH / MARY VADAKKAN Page 1 of 1 Downloaded on : Sat Aug 08 01:22:45 IST 2020