Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(44)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(44)(a) in Service Tax 1994

(a)to perform any service in connection with the ship's husbandry or dispatch including the rendering of administrative work related thereto; or